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State of Uttar Pradesh - Section

Section 302 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

302.

A daily progressive total of the money received shall be kept in the receipt book. At the end of the day the progressive total of the money received for the day shall be entered on the last counterfoil used. This total must tally with the daily total of the cash-book and the money received. The total for the day shall then be entered in the register of remittance.