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State of Jharkhand - Section

Section 12 in Bihar Collection of Statistics (Work-stoppages resulting from Industrial and Labour Disputes) Rules, 1973

(12)Form 'B' is required to be filled in, for each week of the work of the work-stoppage and only once for work-stoppage of shorter duration. The instructions (1), (2) and (7) for Form A' should be borne in mind while filling in this Form.