Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Haryana - Subsection Section 28(a) in The Haryana Canal and Drainage Rules, 1976 (a)twenty-five per cent if the irrigated area is situated within the limits of a notified area or within a distance of eight kilometres on all sides of the outer boundary thereof;
