Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(i) in The National Institute Of Pharmaceutical Education And Research Act,1998

(i)the fees to be charged for courses of study in the Institute and for admission to the examinations of degrees of the Institute;