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State of Odisha - Section

Section 275 in The Orissa Municipal Corporation Act, 2003

275. Governments power to add to functions of Corporation.

- The Government may, with the consent of a Corporation, make over to the Corporation, subject to such conditions as may be agreed upon, the management of any institution or the execution or maintenance of any work or the exercise of any power or the performance of any duty, not provided for.in this Act.