Calcutta High Court
Shri Sudhangshu Kumar Ghosh vs State Of West Bengal on 11 December, 2013
Author: Ashoke Kumar Dasadhikari
Bench: Ashoke Kumar Dasadhikari
ORDER SHEET
W.P. No. 265 of 1988
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
SHRI SUDHANGSHU KUMAR GHOSH. Petitioner
Versus
STATE OF WEST BENGAL Respondent
BEFORE:
The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI Date : 11th December, 2013.
Nobody appears for any of the parties at the second call.
No records are available.
Writ petition is dismissed.
(ASHOKE KUMAR DASADHIKARI, J.) K. Banerjee A.R. [C.R.]