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Calcutta High Court

Shri Sudhangshu Kumar Ghosh vs State Of West Bengal on 11 December, 2013

Author: Ashoke Kumar Dasadhikari

Bench: Ashoke Kumar Dasadhikari

                                             ORDER SHEET
                                         W.P. No. 265 of 1988
                                    IN THE HIGH COURT AT CALCUTTA
                                  Constitutional Writ Jurisdiction
                                            ORIGINAL SIDE




              SHRI SUDHANGSHU KUMAR GHOSH.                           Petitioner
                   Versus
              STATE OF WEST BENGAL                                   Respondent

BEFORE:

The Hon'ble JUSTICE ASHOKE KUMAR DASADHIKARI Date : 11th December, 2013.
Nobody appears for any of the parties at the second call.
No records are available.
Writ petition is dismissed.
(ASHOKE KUMAR DASADHIKARI, J.) K. Banerjee A.R. [C.R.]