Section 27(3) in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
(3)the appeal by a candidate or his agent or by any other person withthe consent of a candidate or his election agent to vote or refrain from voting forany person on the ground of his religion, race, caste, community or language orthe use of, or appeal to religious symbols or the use of or appeal to, nationalsymbols, such as the national flag or the national emblem, for the furtherance ofthe prospects of the election of that candidate or for prejudicially affecting theelection of any candidate;
