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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 26(2) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(2)A member of a Gram Panchayat may, at any meeting, move any resolution and put questions to the Sarpanch or the Upa-Sarpanch on matters connected with the administration of the Gram Panchayat in such manner as may be prescribed.