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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(2) in Tamil Nadu Hackney Carriage Act, 1911

(2)[ It extends to the town of [Chennai] [Sub-sections (2) and (3) were substituted for the original sub-sections by section 4 of the Madras Stage Carriages and Hackney Carriage (Amendment) Act, 1924 (Madras Act III of 1924).].