Section 15(4)(iv) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

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Union of India - Subsection

Section 15(4)(iv) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(iv)is not different from every denomination which designates a variety of the same botanical species or of a closely related species registered under this Act; or

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Union of India - Subsection

Section 15(4)(iv) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001