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[Cites 0, Cited by 24] [Entire Act]

Union of India - Section

Section 4 in The Prize Competitions Act, 1955

4. Prohibition of prize competitions where the prize offered exceeds one thousand rupees a month.

No person shall promote or conduct any prize competition or competitions in which the total value of the prize or prizes (whether in cash or otherwise) to be offered in any month exceeds one thousand rupees ; and in every prize competition, the number of entries shall not exceed two thousand.