Andhra Pradesh High Court - Amravati
Makineni Pratap Simha vs The State Of Andhra Pradesh on 11 September, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: W.P.No.24393 of 2025
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
1. 11.09.2025 TRR, J
Issue notice to respondent Nos.5 to 8.
Learned counsel for petitioner is permitted to takeout personal notice to respondent Nos.5 to 8 through registered post with acknowledgment due and file proof of service in the Registry.
List the matter after two (02) weeks.
______ TRR,J KBN 2