Section 7(4) in The Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002
(4)In pursuance of the decisions of the Grama Panchayat under Sub-rule (3), the Sarpanch/Secretary shall cancel the registration of the trader and in case of the person carrying an illegal trade in Minor Forest Produce, the Sarpanch shall forthwith lode the complaint with the concerned Divisional Forest Officer.
