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[Cites 0, Cited by 0] [Section 698] [Entire Act]

State of Punjab - Subsection

Section 698(2) in Punjab Jail Manual, 1996

(2)When any such prisoner is not supplied with food by his friends, the Deputy Superintendent shall supply him with good and wholesome food according to the prisoner's own choice, provided the daily cost does not exceed the daily subsistence allowance received on account of such prisoner. If the daily cost of food is less than the sum allowed, the balance shall be made over to the prisoner.