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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Haryana - Subsection

Section 3(5) in Haryana Municipal (Registration and Proper Control of Dogs) Bye-laws 2005

(5)The registration and the metal token shall hold good for a period of twelve months reckoned from 1st April or from the date of registration of dog to 31st March in each year.