Section 2(a) in The Hazardous Wastes (Management, Handling And Transboundary movement) Rules, 2008*
(a)waste-water and exhaust gases as covered under the provisions of the Water (Prevention and Control of Pollution) Act, 1974 (6 of 1974) and the Air (Prevention and Control of Pollution) Act, 1981 (14 of 1981) and the rules made thereunder;
