Delhi High Court - Orders
Timarpur Okhla Waste Management ... vs Delhi Electricity Regulatory ... on 21 May, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5707/2022 & C.M.Nos.17066-17067/2022
TIMARPUR OKHLA WASTE MANAGEMENT COMPANY LTD.
..... Petitioner
Through: Ms.Ankita Sinha, Advocate.
versus
DELHI ELECTRICITY REGULATORY COMMISSION
..... Respondent
Through: Mr.Sanjeev Mahajan with Ms.Sarika
V.Mahajan and Mr.Pranjal Tandon,
Advocates.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 21.05.2024 At the request of learned counsel for the petitioner, adjourned to 28th October, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J MAY 21, 2024 KA This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/05/2024 at 22:35:06