Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 105] [Entire Act] State of Tamilnadu - Subsection Section 105(3) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991 (3)The Board shall commence the work immediately on receipt of amount of first installment.
