Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 13A in Maharashtra Public Trust Rules, 1951 13A. [ Manner of verification of applications under section 22B. [Inserted by Notification No. 23469/E, dated 12th October 1956. ] - The application under section 22B shall be verified in the manner prescribed under sub-rule (4) of rule 6.]
