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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Kanwal Ram vs . State Of H.P. And Ors. on 27 July, 2022

Bench: Sabina, Satyen Vaidya

Kanwal Ram Vs. State of H.P. and ors.

.

CWP No. 3417 of 2019 27.07.2022 Present: Mr. Ajay Sharma, Senior Advocate, with Ms. Kavita Kajol, Advocate, for the petitioner.

Mr. Kamal Kant, Deputy Advocate General, for respondent No.1-State.

None for respondent No.2.

Learned Deputy Advocate General has submitted that he adopts the reply filed by respondent No.2 on behalf of respondent No.1.

List again on 26.08.2022.

( Sabina ) Judge ( Satyen Vaidya ) Judge 27th July, 2022 (sushma ::: Downloaded on - 27/07/2022 20:11:39 :::CIS