Madhya Pradesh High Court
M/S Prakash Asphalting%Toll Highways ... vs Cess Assessing Officer And By Labour ... on 8 November, 2017
1
Writ Petition No.6835/2010
08.11.2017
Shri Prateek Patwardhan, learned counsel for
petitioner.
Shri Amit Singh Sisodiya, learned Government
Advocate for respondent / State of MP.
As per report dated 08.09.2017, notice to respondent No.2 has been served.
As prayed by the learned Government Advocate, six weeks time is granted to file reply.
(P.K. Jaiswal) Judge rcp Digitally signed by Ramesh Chandra Pithwe Ramesh DN: c=IN, o=High Court of Madhya Pradesh, ou=Administration, postalCode=452001, st=Madhya Pradesh, Chandra Pithwe 2.5.4.20=5657c7dcce52095b400cf9f273e8b1cd636 bdbf86f330909bb87923adec1e27a, cn=Ramesh Chandra Pithwe Date: 2017.11.12 16:15:15 +05'30'