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State of Jharkhand - Section

Section 574 in Civil Court Rules of the High Court of Judicature at Patna

574.

The attention of Judicial officers of all grades is invited to "the Government Servant's Conduct Rules" regulating the conduct of public servants in respect to borrowing money, receipt of complimentary addresses and the like. [G.L 2A/16, G.L. 4/63]