Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(xiv) in The Medicinal And Toilet Preparations (Excise Duties) Act, 1955

(xiv)provide for the levy of a penalty not exceeding two thousand rupees for a breach of any rule made under this Act;