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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(3) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(3)No expenditures other than that provided for in the budget shall be incurred by the Vishwavidyalaya without the previous approval of the Executive Council.