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State of Tamilnadu - Section

Section 11 in Tamil Nadu Educational Rules

11.

The recognition of Primary School vests in District Educational Officers and Inspectresses in areas in which the Tamil Nadu Elementary Education Act, 1920 (Tamil Nadu Act VIII of 1920), Tamil Nadu Panchayats Act of 1958 [(Tamil Nadu Act XXXV of 1958)] [This Act has been repealed and re-enacted as the Tamil Nadu Panchayats Act, 1994 (Tamil Nadu Act 31 of 1994).] the Chennai City Municipal Corporation Act of 1919 (Tamil Nadu Act IV of 1919), and the Tamil Nadu District Municipalities Act of 1920 (Tamil Nadu Act V of 1920), are in force.