Andhra Pradesh High Court - Amravati
Adabala Gopala Rao vs Dasika Suryanarayana Sastry on 13 September, 2021
HIGH COURT OF ANDHRA PRADESH : AMARAVATI
MAIN CASE: SECOND APPEAL No.785 of 2012
PROCEEDING SHEET
Sl. Date ORDER OFFICE
No. NOTE
5. 13.9.2021 MVR, J
Await receipt of record from the High Court
at Hyderabad.
List this matter four weeks later.
Learned counsel for the respondents
represented that the 4th respondent died.
_________ MVR, J vasu