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State of Rajasthan - Section

Section 21 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

21.

Three members of the Council (other than the President and the Vice-President) shall be elected as members of the Executive Committee under section 27 by the members of the Council at a meeting of the Council to be presided over by the President of the Council. It may be the same meeting at which the President is elected and is present, or a subsequent meeting, as may be convenient.