Delhi High Court - Orders
National Highways Authority Of India vs Mep Hyderabad Bangalore Toll Road Pvt. ... on 4 March, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~19 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 80/2023 & I.A. 3455/2023, I.A. 3456/2023
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Petitioner
Through: Mr. Manish K. Bishnoi and Mr.
Khubaib Shakeel, Advs.
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Respondent
Through: Ms. Snigdha Singh, Advocate.
+ O.M.P. (COMM) 411/2023 & I.A. 19477/2023, I.A. 19478/2023
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD.
.....Petitioner
Through: Ms. Snigdha Singh, Advocate.
versus
NATIONAL HIGHWAYS AUTHORITY OF INDIA
.....Respondent
Through: Mr. Manish K. Bishnoi and Mr.
Khubaib Shakeel, Advs.
+ OMP (ENF.) (COMM.) 183/2023 & EX.APPL.(OS) 1188/2023,
EX.APPL.(OS) 1189/2023, EX.APPL.(OS) 1190/2023, I.A.
2023/2024
NATIONAL HIGHWAY AUTHORITY OF INDIA
.....Decree Holder
Through: Mr. Manish K. Bishnoi and Mr.
Khubaib Shakeel, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/03/2025 at 21:19:50
versus
MEP HYDERABAD BANGALORE TOLL ROAD PVT. LTD &
ORS.
.....Judgement Debtors
Through: Ms. Snigdha Singh, Advocate for JD-
1.
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 04.03.2025
1. In terms of the Order dated 07.11.2023 directing the Judgment Debtors to file their list of assets under Form 16A, Appendix E, Order XXI Rule 41 of CPC, the Judgment Debtor No.1 has filed the list of assets.
2. As far as Judgment Debtor No.2 is concerned, learned Counsel for Resolution Professional for Judgment Debtor No.2 states that Judgment Debtor No.2 is undergoing CIRP. He is directed to file an affidavit to the said effect along with Orders to show that Judgment Debtor No.2 is under CIRP.
3. Judgment Debtor No.3 is directed to comply with the Order dated 07.11.2023.
4. List on 21.07.2025.
SUBRAMONIUM PRASAD, J MARCH 04, 2025 S. Zakir This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/03/2025 at 21:19:50