Supreme Court - Daily Orders
The State Of Haryana And Ors. vs M/S Bestech India Pvt Ltd And Anr. on 9 April, 2018
Author: S. Abdul Nazeer
Bench: S. Abdul Nazeer
ITEM NO.33 COURT NO.9 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14324/2017
THE STATE OF HARYANA AND ORS. Petitioner(s)
VERSUS
M/S BESTECH INDIA PVT LTD AND ANR. Respondent(s)
Date : 09-04-2018 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE S. ABDUL NAZEER
[IN CHAMBERS]
For Petitioner(s) Mr. Piyush Hans, Adv.
Mr. Deepak Thukral, Adv.
Mr. Arun Tenatia, Adv.
Mr. Vishwa Pal Singh, AOR
For Respondent(s) Mr. Manish Sharma, Adv.
Mr. Ninad Dogra, Adv.
Ms. Mayuri Raghuvanshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Four weeks' time is granted to learned counsel for the petitioners to comply with the Office Report dated 16.03.2018.
(POOJA SEHGAL) (RENUKA SADANA)
SENIOR PERSONAL ASSISTANT ASST.REGISTRAR
Signature Not Verified
Digitally signed by ASHWANI
KUMAR
Date: 2018.04.11 11:18:50
IST
Reason: THIS CARD IS
BEING USED BY POOJA
SEGHAL