Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(a) in Indira Kala Sangit Vishwavidyalaya Act, 1956 (a)"college" means an institution maintained by or admitted to the privileges of the Vishwavidyalaya by or under the provisions of this Act;
