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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(c) in The Chit Funds Act, 1982

(c)a ledger containing —
(i)the amounts paid by the prized subscribers in each chit and the dates of such payments;
(ii)the amounts paid to the prized subscribers and the dates of such payments; and
(iii)in the case of any deposit in an approved bank mentioned in the chit agreement, the date and the amount of such deposit;