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[Cites 0, Cited by 5] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1) in The Prevention Of Terrorism Act, 2002

(1)A person commits an offence if
(a)he invites support for a terrorist organisation, and
(b)the support is not, or is not restricted to, the provision of money or other property within the meaning of section 22.