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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(b) in Andhra Pradesh Integrated Commom Entrance Test for admission into MBA and MCA professional courses, Rules, 2002

(b)One representative of each of the University to be nominated by the Competent Authority in consultation with the Vice-Chancellor concerned or Principal of Regional Engineering College as the case may be,