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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(2) in The Orissa Boiler Operation Engineers' Rules, 2000

(2)An economiser or waste heat boiler shall be deemed to be in use for the purpose of these rules when there is a flow of heating gases or other heating media past the economiser or waste heat boiler and an appreciable heat transfer takes place between the water and heat in gas/media.Chapter-III Board of Examiners