Section 1 in Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013
1. Short title and commencement.
(1)These rules may be called the Mahatma Gandhi National Rural Employment Guarantee (Appointment, Powers and Duties of the Ombudsman) Madhya Pradesh Rules, 2013.(2)They shall come into force from the date of their publication in the Madhya Pradesh Gazette.
