Section 73(1)(c) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

Union of India - Subsection

Section 73(1)(c) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(c)after Issue of the sanction letter Chief Accounts Officer shall draw-

(i)the amount of the Provisional family pension and

(ii)the amount of hundred per cent of the gratuity after deducting therefrom the dues mentioned in clause (b).