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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(1) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(1)The Collector shall, in consultation with the officer authorised by the Farming Corporation in that behalf, decide the extent and particulars of the land included in a farm which may be granted to a public trust in accordance with the provision of sub-clause (6) of clause 4.