Bombay High Court
Hotel Owners Association Of Dombivali ... vs The District Collector, Thane District ... on 26 September, 2018
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
Nisha Sandeep Digitally signed by Nisha
Sandeep Chitnis
Chitnis Date: 2018.09.28 16:34:16 +0530
1/3 48-wp.5918-5925.2016.doc
nsc.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CIVIL WRIT PETITION NO.5918 OF 2016
Bhiwandi Hotel & Permit Room Owners Association
and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5919 OF 2016
Hotel Owners Association of Dombivali and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5920 OF 2016
Ulhasnagar Hotel Owners (Welfare) Association ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5921 OF 2016
Mira Bhayandar Hotels Association and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5922 OF 2016
Navi Mumbai Hotel Owners Association and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5923 OF 2016
Maharashtra Wine Merchants Association and Anr. ...Petitioners
2/3 48-wp.5918-5925.2016.doc
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5924 OF 2016
Hotel Owners Association of Kalyan and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
WITH
CIVIL WRIT PETITION NO.5925 OF 2016
Hotel Owners Association of Thane and Anr. ...Petitioners
Versus
The District Collector and Ors. ...Respondents
Mr.R.D.Soni, for the Petitioners.
Mr.A.B.Kadam, A.G.P for the Respondent Nos. 1 to 3.
CORAM : REVATI MOHITE DERE, J.
DATE : 26th SEPTEMBER, 2018 P.C. :
1. It is informed that several petitions have been filed before the Division Bench of this Court raising identical issues as raised in the present Petitions.
2. Considering the aforesaid, the present petitions to be tagged alongwith Writ Petition No.6431 of 2018, Writ Petition (L) No.16997 of 2018, Writ Petition (L) No.17021 of 2018, Writ Petition (L) No.17022 of 2018 and Writ Petition (L) No.17363 of 2018, which are before the 3/3 48-wp.5918-5925.2016.doc Division Bench.
3. Registry to take steps accordingly.
(REVATI MOHITE DERE, J.)