Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 23]

Bombay High Court

Hotel Owners Association Of Dombivali ... vs The District Collector, Thane District ... on 26 September, 2018

Author: Revati Mohite Dere

Bench: Revati Mohite Dere

Nisha Sandeep   Digitally signed by Nisha
                Sandeep Chitnis
Chitnis         Date: 2018.09.28 16:34:16 +0530




                                                                         1/3                    48-wp.5918-5925.2016.doc


     nsc.
                                                   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                            CIVIL APPELLATE JURISDICTION

                                                           CIVIL WRIT PETITION NO.5918 OF 2016

                                              Bhiwandi Hotel & Permit Room Owners Association
                                              and Anr.                                        ...Petitioners
                                                   Versus
                                              The District Collector and Ors.                 ...Respondents
                                                                              WITH
                                                            CIVIL WRIT PETITION NO.5919 OF 2016

                                              Hotel Owners Association of Dombivali and Anr. ...Petitioners
                                                  Versus
                                              The District Collector and Ors.                ...Respondents
                                                                              WITH
                                                            CIVIL WRIT PETITION NO.5920 OF 2016

                                              Ulhasnagar Hotel Owners (Welfare) Association ...Petitioners
                                                  Versus
                                              The District Collector and Ors.               ...Respondents
                                                                              WITH
                                                            CIVIL WRIT PETITION NO.5921 OF 2016

                                              Mira Bhayandar Hotels Association and Anr.   ...Petitioners
                                                  Versus
                                              The District Collector and Ors.              ...Respondents
                                                                              WITH
                                                            CIVIL WRIT PETITION NO.5922 OF 2016

                                              Navi Mumbai Hotel Owners Association and Anr. ...Petitioners
                                                  Versus
                                              The District Collector and Ors.               ...Respondents
                                                                              WITH
                                                            CIVIL WRIT PETITION NO.5923 OF 2016

                                              Maharashtra Wine Merchants Association and Anr.       ...Petitioners
                                2/3                    48-wp.5918-5925.2016.doc


    Versus
The District Collector and Ors.                           ...Respondents
                              WITH
               CIVIL WRIT PETITION NO.5924 OF 2016

Hotel Owners Association of Kalyan and Anr.  ...Petitioners
    Versus
The District Collector and Ors.              ...Respondents
                                WITH
              CIVIL WRIT PETITION NO.5925 OF 2016

Hotel Owners Association of Thane and Anr.                ...Petitioners
    Versus
The District Collector and Ors.                           ...Respondents

Mr.R.D.Soni, for the Petitioners.
Mr.A.B.Kadam, A.G.P for the Respondent Nos. 1 to 3.

                          CORAM : REVATI MOHITE DERE, J.

DATE : 26th SEPTEMBER, 2018 P.C. :

1. It is informed that several petitions have been filed before the Division Bench of this Court raising identical issues as raised in the present Petitions.
2. Considering the aforesaid, the present petitions to be tagged alongwith Writ Petition No.6431 of 2018, Writ Petition (L) No.16997 of 2018, Writ Petition (L) No.17021 of 2018, Writ Petition (L) No.17022 of 2018 and Writ Petition (L) No.17363 of 2018, which are before the 3/3 48-wp.5918-5925.2016.doc Division Bench.
3. Registry to take steps accordingly.

(REVATI MOHITE DERE, J.)