Allahabad High Court
Deepak Kumar Chaddha vs State Of U.P. And Another on 9 September, 2019
Author: Sudhir Agarwal
Bench: Sudhir Agarwal
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- APPLICATION U/S 482 No. - 5019 of 2003 Applicant :- Deepak Kumar Chaddha Opposite Party :- State Of U.P. And Another Counsel for Applicant :- K.K. Dwivedi,R.P. Dwivedi Counsel for Opposite Party :- Govt. Advocate,A.K. Shukla,Anil Kushwaha,S.N. Singh Hon'ble Sudhir Agarwal,J.
1. Called in revise. None appeared to press this application.
2. This is an application filed under Section 482 Cr. P. C. It is an old matter pending since 2003.
3. It appears that by efflux of time either cause of action is no more surviving or for any other reason matter has rendered infructuous and that is why none is present to press this application.
4. Dismissed accordingly.
Order Date :- 9.9.2019 Manish Himwan