Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Jharkhand - Section Section 10 in The Assistants of the Secretariat and Attached Offices Joint Cadre Act, 1989 10. Power to make rules. - The State Government shall make Rules to implement the provisions of this Act by notification published in the official Gazette.
