Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Gujarat - Subsection Section 49(2) in Gujarat Khar Lands Act, 1963 (2)on and after such commencement, the Khar Lands Development Board constituted under section 3 of the Gujarat Khar Lands Act, 1963 (Guj. 17 of 1964)."
