Orissa High Court
Maheswar Nayak vs The Commissioner Of Land Records .... ... on 18 October, 2022
Author: Biswanath Rath
Bench: Biswanath Rath
IN THE HIGH COURT OF ORISSA AT CUTTACK
O.J.C. No.7134 of 2001
Maheswar Nayak .... Petitioner(s)
Mr. N.K. Sahu,
Advocate
-versus-
The Commissioner of Land Records .... Opposite Party(s)
& Settlement & Ors.
Mr. S. Ghose,
AGA
CORAM:
JUSTICE BISWANATH RATH
ORDER
18.10.2022 Order No. I.A. No.55 of 2022
18. 1. Since the service of notice involving substitution aspect as against the deceased Opposite Party No.5 is already made through paper publication, it appears, service of notice in the matter substitution as against the deceased Opposite Party No.5 is already completed.
2. I.A. stands disposed of.
(Biswanath Rath) Judge O.J.C. No.7134 of 2001
19. 1. List this matter day after tomorrow (20.10.2022) for final disposal.
(Biswanath Rath) Judge Ayaskanta Jena Page 1 of 1