Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

M/S Bihar State Warehousing ... vs Commissioner Of Income Tax-1 & on 21 January, 2016

Author: Ramesh Kumar Datta

Bench: Ramesh Kumar Datta, Sudhir Singh

          Patna High Court MA No.309 of 2008 (4) dt.21-01-2016




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                       Miscellaneous Appeal No.309 of 2008
                      ======================================================
                      M/S Bihar State Warehousing Corporation Ltd.
                                                                         .... .... Appellant/s
                                                     Versus
                      Commissioner of Income Tax-1 &
                                                                        .... .... Respondent/s
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA
                               and
                               HONOURABLE MR. JUSTICE SUDHIR SINGH
                      ORAL ORDER
                      (Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)

4       21-01-2016

As prayed for on the ground of Mr. Ajay Kumar Rastogi, learned counsel for the appellant, put up on Ist February, 2016.

(Ramesh Kumar Datta, J) V.P.Sinha/-

(Sudhir Singh, J) U