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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Uttar Pradesh - Subsection

Section 63(2)(a) in U.P. Revenue Code, 2006

(a)[any vacant land referred to in sub-section (1)] [Substituted 'any land referred to in sub-section (1)' by U.P. Act No. 4 of 2016, dated 11.3.2016.]