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State of Punjab - Section

Section 18 in Chandigarh Panchayat Election Rules, 1994

18. Material to be supplied at the Polling Station.

- The Returning Officer shall provide at the Polling Station the following namely :-
(1)The adequate number of Ballot Boxes;
(2)Sufficient number of Ballot Papers;
(3)Copies of the relevant parts of the electoral roll;
(4)Distinguishing mark for stamping the Ballot Papers;
(5)Other necessary material; from covers etc. for conduct of poll.