Section 24(1) in Rajasthan Ayurved Nursing Council Act, 2012
(1)If any person whose name is registered under this Act obtains any title or qualification other than the title or qualification in respect of which he/she has been registered, he/she shall on payment of the prescribed fees be entitled to, and may apply to the Registrar for, an entry respecting such other title or qualification made against his/her name in the register either in substitution for or in addition to the entry previously made.
