Allahabad High Court
Suresh Chandra Garg vs Union Of India & Others on 26 July, 2010
Bench: Ra°Es Kumar, Ran Vijai Singh
Court No. - 37 Case :- WRIT TAX No. - 426 of 2007 Petitioner :- Suresh Chandra Garg Respondent :- Union Of India & Others Petitioner Counsel :- S.D. Singh Respondent Counsel :- A.N. Mahaj an Hon'ble Ra°es Kumar,J.
Hon'ble Ran Vijai Singh,J. Passed over on the request of Sri Shambhu Chopra. List in the next cause list showing the name of Sri Shambhu Chopra as counsel for the appellant. Order Date :- 26.7.2010 Pratima