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Custom, Excise & Service Tax Tribunal

Musaddilal Projects Ltd vs Commissioner Of Service ... on 22 January, 2020

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   CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
             REGIONAL BENCH AT HYDERABAD


                          Division Bench - Court - I


S.No.   Appeal No.     Appellant       Respondent      Impugned Order No. &

date Ramcharan Oil CCCE&ST, OIA No. HYD-EXCUS-002-

1. E/30471/2017 Industries Hyderabad-IV APP-042/16-17, Dt.

30.12.2016 Ramcharan Oil CCT, OIA No. HYD-EXCUS-002-

2. E/30976/2017 Industries Hyderabad APP-014/17-18, Dt.

                                       GST             31.05.2017.
                       Pawan Oil       CCCE&ST,        OIA No. HYD-EXCUS-002-
  3.    E/30994/2017   Industries      Hyderabad-II    APP-012/17-18,     Dt.
                                                       31.05.2017
                       Pawan Oil       CCCE&ST,        OIA No. HYD-EXCUS-002-
  4.    E/30995/2017   Industries      Hyderabad-II    APP-016/17-18,     Dt.
                                                       31.05.2017
                       Govardhan       CCCE&ST,        OIA No. HYD-EXCUS-002-
  5.    E/30998/2017   Industries      Hyderabad-II    APP-015/17-18,     Dt.
                                                       31.05.2017
                       Dulichand       CCCE&ST,        OIA No. HYD-EXCUS-002-
  6.    E/31006/2017   Industries      Hyderabad-II    APP-013/17-18,     Dt.
                                                       31.05.2017
                       Dulichand      PCCT,            OIA No. HYD-EXCUS-002-
  7.    E/31011/2017   Industries     Hyderabad        APP-032/17-18,     Dt.
                                      GST              17.07.2017
                      Mittu Plastics  CCT,             OIA No. HYD-EXCUS-002-
  8.    E/31244/2017                  Hyderabad        APP-059/17-18,     Dt.
                                      GST              31.07.2017
                      Abir            CST,             OIO No. HYD-EXCUS-002-
  9.    ST/30190/2017 Infrastruc-ture Hyderabad ST     COM-030-16-17,      dt.
                      Pvt. Ltd.                        28.10.2016.
                      R Balarami      CST,             OIO No. HYD-EXCUS-002-
  10.   ST/30429/2017 Reddy & Co.     Hyderabad ST     COM-047-16-17,      dt.
                                                       27.12.2016
                      Sripad D &       CST,            OIA No. HYD-SVTAX-000-
  11.   ST/30510/2017 Co.              Hyderabad ST    APP-233-16-17-ST,   dt.
                                                       23.12.2016.
                      Sripad D &       CST,            OIA No. HYD-SVTAX-000-
  12.   ST/30512/2017 Company          Hyderabad ST    APP-235-16-17-ST,   dt.
                                                       23.12.2016.
                      Sripad D &       CST,            OIA No. HYD-SVTAX-000-
  13.   ST/30513/2017 Company          Hyderabad ST    APP-236-16-17-ST,   dt.
                                                       23.12.2016.
                      Integrated       CCCE&ST,        OIO No. HYD-EXCUS-003-
  14.   ST/30517/2017 Broadcasting     Hyderabad-III   COM-078-16-17,     DT.
                      Co. Pvt. Ltd.                    29.12.2016.
                                               2



                             Karecard         CST,            OIO No. HYD-SVTAX-000-
     15.    ST/30520/2017    Solutions Pvt.   Hyderabad ST    COM-151-16-17,     dated
                             Ltd.                             22.12.2016.
                             PremiumPort      CCCE&ST,        OIA No. HYD-EXCUS-004-
                             Lounge           Hyderabad-IV    APP-0239-16-17-ST,
     16.    ST/30606/2017
                             Management                       dated 27.12.2016.
                             Co. Pvt. Ltd.
                             Arunachala       CST,            OIA No. HYD-SVTAX-000-
     17.    ST/30724/2017    Logistics Pvt.   Hyderabad ST    APP-0310-16-17-ST, Dt.
                             Ltd.                             15.02.2017.
                             Musaddilal       CST,            OIO No. HYD-SVTAX-000-
     18.    ST/31002/2017    Projects Ltd.    Hyderabad ST    COM-07-17-18,        dt.
                                                              29.04.2017.
                          Team                CCT,            OIO No. HYD-SVTAX-000-
                          Universal           Hyderabad       COM-242-16-17,    dated
     19.    ST/31063/2017
                          Infratech Pvt.      GST             31.03.2017.
                          Ltd.



APPEARANCE:

Shri D. Viswanatham, Advocate for Appellants at S.No. 1, 2,3,4,5,6 & 7 Shri Vipin Nahata, Proprietor for the Appellant at S.No. 8 None present for appellants at S.Nos. 9 to 19.

S/Shri N. Bhanu Kiran, Asst. Commissioner; A. Rangadham, Supdt; A.V.L.N. Chary, Superintendent and V.R. Pavan Kumar, Superintendent for the respondent(s).

CORAM: HON'BLE Dr. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE Mr. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No. A/30182 - 30200/2020 DATE OF HEARING: 22.01.2020 DATE OF DECISION: 22.01.2020 [ORDER : PER BENCH)

1. The department has filed in the above appeals, applications filed by the appellants under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 and produced copies of the acknowledgements and discharge certificates.

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2. Accordingly, in terms of Section 127 (6) of the Finance (No.2) Act, 2019, the above appeals are deemed to have been withdrawn.

3. All these appeals are dismissed as withdrawn.

(Dictated and pronounced in open court) (Dr. D.M. MISRA) MEMBER (JUDICIAL) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) Vrg