Custom, Excise & Service Tax Tribunal
Musaddilal Projects Ltd vs Commissioner Of Service ... on 22 January, 2020
1
CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL
REGIONAL BENCH AT HYDERABAD
Division Bench - Court - I
S.No. Appeal No. Appellant Respondent Impugned Order No. &
date Ramcharan Oil CCCE&ST, OIA No. HYD-EXCUS-002-
1. E/30471/2017 Industries Hyderabad-IV APP-042/16-17, Dt.
30.12.2016 Ramcharan Oil CCT, OIA No. HYD-EXCUS-002-
2. E/30976/2017 Industries Hyderabad APP-014/17-18, Dt.
GST 31.05.2017.
Pawan Oil CCCE&ST, OIA No. HYD-EXCUS-002-
3. E/30994/2017 Industries Hyderabad-II APP-012/17-18, Dt.
31.05.2017
Pawan Oil CCCE&ST, OIA No. HYD-EXCUS-002-
4. E/30995/2017 Industries Hyderabad-II APP-016/17-18, Dt.
31.05.2017
Govardhan CCCE&ST, OIA No. HYD-EXCUS-002-
5. E/30998/2017 Industries Hyderabad-II APP-015/17-18, Dt.
31.05.2017
Dulichand CCCE&ST, OIA No. HYD-EXCUS-002-
6. E/31006/2017 Industries Hyderabad-II APP-013/17-18, Dt.
31.05.2017
Dulichand PCCT, OIA No. HYD-EXCUS-002-
7. E/31011/2017 Industries Hyderabad APP-032/17-18, Dt.
GST 17.07.2017
Mittu Plastics CCT, OIA No. HYD-EXCUS-002-
8. E/31244/2017 Hyderabad APP-059/17-18, Dt.
GST 31.07.2017
Abir CST, OIO No. HYD-EXCUS-002-
9. ST/30190/2017 Infrastruc-ture Hyderabad ST COM-030-16-17, dt.
Pvt. Ltd. 28.10.2016.
R Balarami CST, OIO No. HYD-EXCUS-002-
10. ST/30429/2017 Reddy & Co. Hyderabad ST COM-047-16-17, dt.
27.12.2016
Sripad D & CST, OIA No. HYD-SVTAX-000-
11. ST/30510/2017 Co. Hyderabad ST APP-233-16-17-ST, dt.
23.12.2016.
Sripad D & CST, OIA No. HYD-SVTAX-000-
12. ST/30512/2017 Company Hyderabad ST APP-235-16-17-ST, dt.
23.12.2016.
Sripad D & CST, OIA No. HYD-SVTAX-000-
13. ST/30513/2017 Company Hyderabad ST APP-236-16-17-ST, dt.
23.12.2016.
Integrated CCCE&ST, OIO No. HYD-EXCUS-003-
14. ST/30517/2017 Broadcasting Hyderabad-III COM-078-16-17, DT.
Co. Pvt. Ltd. 29.12.2016.
2
Karecard CST, OIO No. HYD-SVTAX-000-
15. ST/30520/2017 Solutions Pvt. Hyderabad ST COM-151-16-17, dated
Ltd. 22.12.2016.
PremiumPort CCCE&ST, OIA No. HYD-EXCUS-004-
Lounge Hyderabad-IV APP-0239-16-17-ST,
16. ST/30606/2017
Management dated 27.12.2016.
Co. Pvt. Ltd.
Arunachala CST, OIA No. HYD-SVTAX-000-
17. ST/30724/2017 Logistics Pvt. Hyderabad ST APP-0310-16-17-ST, Dt.
Ltd. 15.02.2017.
Musaddilal CST, OIO No. HYD-SVTAX-000-
18. ST/31002/2017 Projects Ltd. Hyderabad ST COM-07-17-18, dt.
29.04.2017.
Team CCT, OIO No. HYD-SVTAX-000-
Universal Hyderabad COM-242-16-17, dated
19. ST/31063/2017
Infratech Pvt. GST 31.03.2017.
Ltd.
APPEARANCE:
Shri D. Viswanatham, Advocate for Appellants at S.No. 1, 2,3,4,5,6 & 7 Shri Vipin Nahata, Proprietor for the Appellant at S.No. 8 None present for appellants at S.Nos. 9 to 19.
S/Shri N. Bhanu Kiran, Asst. Commissioner; A. Rangadham, Supdt; A.V.L.N. Chary, Superintendent and V.R. Pavan Kumar, Superintendent for the respondent(s).
CORAM: HON'BLE Dr. D.M. MISRA, MEMBER (JUDICIAL) HON'BLE Mr. P.V. SUBBA RAO, MEMBER (TECHNICAL) FINAL ORDER No. A/30182 - 30200/2020 DATE OF HEARING: 22.01.2020 DATE OF DECISION: 22.01.2020 [ORDER : PER BENCH)
1. The department has filed in the above appeals, applications filed by the appellants under Sabka Vishwas (Legacy Dispute Resolution) Scheme, 2019 and produced copies of the acknowledgements and discharge certificates.
32. Accordingly, in terms of Section 127 (6) of the Finance (No.2) Act, 2019, the above appeals are deemed to have been withdrawn.
3. All these appeals are dismissed as withdrawn.
(Dictated and pronounced in open court) (Dr. D.M. MISRA) MEMBER (JUDICIAL) (P. VENKATA SUBBA RAO) MEMBER (TECHNICAL) Vrg