Section 050(13) in The Maharashtra Shops and Establishments Act, 1948
(13)In case of violation of any of the above terms andconditions, the exemption shall stand cancelled automatically.]|-| 581. [ [Entry 581 added by G.N.I.E. & L.D. No. BSE. 08/2010/CR-264/Lab-10, dated 25th January, 2012.]| The following shops of M/s. TheMobile Store Ltd., Essar House, 11 K.K. Marg, Mahalaxmi, Mumbai
