Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Maharashtra - Subsection Section 38(2) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (2)The amount to the credit of the Market Fund shall be kept or invested in such manner as may be prescribed.
